Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116C(2)] [Section 116C] [Entire Act] Union of India - Subsection Section 116C(2)(b) in The Representation of the People Act, 1951 (b)cause the decision to be published in the Gazette or Gazettes in which that order was published under the said section.