Himachal Pradesh High Court
M/S Sandhar Technologies Ltd. vs . State Of H.P. & Ors. on 22 June, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
M/s Sandhar Technologies Ltd. vs. State of H.P. & Ors.
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CWP No. 4045 of 2023 22.6.2023 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Y.W. Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 3.
CWP No. 4045 of 2023 & CMP No. 7671 of 2023 Issue notice. Ms. Sharmila Patial, learned Additional Advocate General, appears and waives service of notice on behalf of respondents No. 1 to 3. Separate notice be issued to respondent No. 4, returnable within two weeks, on taking steps within three days.
List on 13th July, 2023.
Reply, if any, be filed in the meanwhile.
( Tarlok Singh Chauhan ) Judge ( Satyen Vaidya ) Judge June 22, 2023 (vs) ::: Downloaded on - 22/06/2023 20:34:56 :::CIS