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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4)(iii) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

(iii)A member of the Allocation Committee may resign his office by giving notice in writing to the State Government and the seat shall fall vacant on acceptance of the resignation.