Section 13(2)(a) in The Goa Administrative Tribunal Act, 1965

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(2)(a) in The Goa Administrative Tribunal Act, 1965

(a)the process and other fees to be paid and the deposits to be made by the parties to the proceedings before the Tribunal and the manner of accounting of all moneys received by the Tribunal;

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State of Goa - Subsection

Section 13(2)(a) in The Goa Administrative Tribunal Act, 1965