Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(3) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971 (3)It shall come into force in such area and on such date as the Government may, by notification specify and they may specify different dates for different areas.
