Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(e) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018 (e)"Defence Personnel" means a member of the Armed Forces of the Union (Indian Army, Indian Navy, Indian Air Force)
