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[Cites 0, Cited by 0] [Section 311] [Entire Act]

Bengal Presidency - Subsection

Section 311(b) in Police Regulations, Bengal , 1943

(b)In places where there is no veterinary assistant, or when that officer is absent on tour or otherwise not available, the Civil Surgeon shall perform the post-mortem examination and shall, when necessary, superintend the removal and despatch of the viscera to the Chemical Examiner.