Allahabad High Court
Manoj Kumar Rastogi And Ors. vs State Of U.P.Through Prin. Secy. ... on 2 August, 2010
Bench: Pradeep Kant, Ritu Raj Awasthi
Court No. - 1 Case :- MISC. BENCH No. - 7265 of 2010 Petitioner :- Manoj Kumar Rastogi And Ors. Respondent :- State Of U.P.Through Prin. Secy. Revenue Deptt. U.P.Civil Petitioner Counsel :- Syed Ali Rehan Respondent Counsel :- C.S.C.,A.S.G. Hon'ble Pradeep Kant,J.
Hon'ble Ritu Raj Awasthi,J.
On the request of learned Advocate General list this matter on 11.08.2010, as fresh, on which date the entire record shall be produced regarding carvation of new district. The State shall also explain that in view of own notification dated 22.12.2009, whether such a carvation could have been done or not.
Order Date :- 2.8.2010 vks