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State of Odisha - Section

Section 91 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

91. Restriction on construction of multi-storeyed building.

- No multi-storeyed building shall be allowed to be constructed:
(a)With approach road less than 12 metres width;
(b)Within 100 (One hundred) metres from the centre of a National Highway on either side;
(c)Within 300 (three hundred) metres of the boundary line of any old temple or historical monuments or site of archaeological importance recognised by the Archaeological Survey of India, State protected monuments outside the Heritage Zone of the Comprehensive Development Plan;
(d)Within 100 (hundred) metres from boundary of the Railway track of the Indian Railway; and;
(e)Within the heritage zone;
(f)Within one kilometer from the reference point of an Airport without clearance from the Airport Authority.
(g)In low-lying areas as notified by the Authority.