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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(1)(b) in The Gujarat Water Supply and Sewerage Board Act, 1978

(b)wilfully or negligently break, injure, turn on, open, close, shut off or otherwise interfere with any lock, cock, valve, pipe, meter or other work or apparatus belonging to the Board; or