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Himachal Pradesh High Court

Praveen Kumar Sharma vs . H.P. University & Others on 2 August, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Praveen Kumar Sharma Vs. H.P. University & others .

CWP No. 4316 of 2019 02.08.2022 Present: Mr. Devender K. Sharma, Advocate vice Mr. C.N. Singh, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, with Mr. Vikas Rathore, Additional Advocate General, for the respondents.

Learned vice Counsel for the petitioner seeks and is granted time to file rejoinder.

List after three weeks. Interim order dated 23.12.2019 to continue till then.



                                                              ( A.A. Sayed )


                                                               Chief Justice




               August 2, 2022                             ( Jyotsna Rewal Dua )





                  (hemlata)                                     Judge





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