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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(6) in Tamil Nadu Registration of Marriages Rules, 2009

(6)After verification of the memorandum and after being satisfied about the identity of the parties to the marriage and witnesses, the Registrar shall file the memorandum in the File of memorandum in the format given below consisting of blank butts serially numbered:-
The memorandumis filed at Serial No.................................... of 20….........on page of volume …...........of the Fileof memorandum of marriages maintained under the Tamil NaduRegistration of Marriages Act, 2009.
Dated the.........................day of…..........................20.........
    Signature
    Registrar of Marriages