Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(9)(iii) in Swarnim Gujarat Sports University Act, 2011 (iii)if he is or any time has been adjudged an insolvent or he has suspended payment of his debts or has compounded with his creditors, or