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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978

(3)The Managing Committee shall deliver or cause to be delivered to the employee a copy of the articles of charge, the statement of the imputations of misconduct or misbehaviour and a list of documents and witnesses by which each article of charge is proposed to be substantiated and shall require the employee to submit, within such time, not being less than a week, as may be specified, a written statement of his defence and to state whether he desires to be heard in person.