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[Cites 0, Cited by 0] [Section 286(2)] [Section 286] [Entire Act]

State of Telangana - Subsection

Section 286(2)(xxii) in Telangana Panchayat Raj Act, 2018

(xxii)as to the accounts to be kept by owners, occupiers and farmers, private markets and the audit and inspection of such accounts;