Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Vikas Kumar Gupta vs Financial Commissioner & Principal ... on 1 March, 2013

Bench: Satish Kumar Mittal, Amol Rattan Singh

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                                       CWP No. 4468 of 2013
                                           DATE OF DECISION : 01.03.2013

Vikas Kumar Gupta
                                                              .... PETITIONER
                                    Versus
Financial Commissioner & Principal Secretary to Government Haryana,
Chandigarh and others

                                                          ..... RESPONDENTS

CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
             HON'BLE MR. JUSTICE AMOL RATTAN SINGH


Present:     Mr. Arihant Jain, Advocate,
             for the petitioner.

                   ***

SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel states that the petitioner may be permitted to withdraw this petition with liberty to file fresh one with better particulars.

Dismissed as withdrawn with the aforesaid liberty.




                                             ( SATISH KUMAR MITTAL )
                                                      JUDGE



March 01, 2013                                ( AMOL RATTAN SINGH )
ndj                                                   JUDGE