Punjab-Haryana High Court
Vikas Kumar Gupta vs Financial Commissioner & Principal ... on 1 March, 2013
Bench: Satish Kumar Mittal, Amol Rattan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 4468 of 2013
DATE OF DECISION : 01.03.2013
Vikas Kumar Gupta
.... PETITIONER
Versus
Financial Commissioner & Principal Secretary to Government Haryana,
Chandigarh and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE AMOL RATTAN SINGH
Present: Mr. Arihant Jain, Advocate,
for the petitioner.
***
SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel states that the petitioner may be permitted to withdraw this petition with liberty to file fresh one with better particulars.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
March 01, 2013 ( AMOL RATTAN SINGH )
ndj JUDGE