Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 27 in Rules for the Administration of Justice in the North Cachar Hills Sub-Division

27.

The village authorities may try cases in which plaintiff and defendant are living in their jurisdiction without limit as to amount, but with the following reservations.