Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(vii) in Conservation of Foreign Exchange and Prevention of Smuggling Activities (Rajasthan Conditions of Detention) Order, 1984

(vii)shall not have in his possession any coin, currency note or negotiable instrument, any weapon, stick, razor (other than a safety razor), piece of iron or any other article which may be used as a weapon;