Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 571 in The Assam Excise Rules, 2016 571. Credit of duty on spoilt beer allowance. - On receipt of a satisfactory report from the laboratory, the brewer may be credited with the proper amount of duty.Materials
