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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(6) in Rajasthan State Legal Services Authority Regulations, 1999

(6)All questions at the meeting of the Committee shall be decided by a majority of the member present and in case of a tie, the person presiding shall have a casting vote.District Legal Awareness Committees