Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 5 in Bihar Chaukidari Manual 5. Thana maps shall be maintained showing the different Unions in coloured outlines, together with their names and numbers.A copy of such a map shall be supplied to each thana as concerns its particular jurisdiction.The Panchayat
