Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jharkhand - Subsection

Section 37(1) in Jharkhand Co-operative Societies Act, 2008

(1)A financing bank may cause an inspection to be made of the books of any co-operative society which is affiliated to it and may direct such society to furnish such information, statements and returns as may be required.