Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150(2)] [Section 150] [Entire Act] State of Punjab - Subsection Section 150(2)(a) in The Punjab Motor Vehicles Rules, 1989 (a)the risers of all steps leading from the lower to the upper deck shall be closed and no unguarded aperture shall be left at the top landing board;