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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(2)The Committee may also pass orders for -
(i)declaration of fit persons for foster care;
(ii)getting after care support under section 46 of the Act; or
(iii)any other order related to any other function as may be prescribed.