Custom, Excise & Service Tax Tribunal
M/S L.G. Electronics (I) Pvt. Ltd vs Cce, Noida on 12 March, 2010
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH - COURT NO. 1
Excise Appeal No. 536 of 2009
M/s L.G. Electronics (I) Pvt. Ltd. . Appellants
(Rep by Sh. B.L. Narsimhan, Adv.)
VERSUS
CCE, Noida . Respondent
(Rep. by Sh. B.K. Singh, Jt. CDR) \ DATE OF HEARING : 12.03.2010 ORDER SHEET Tribunals time being over, the matter is adjourned to 23rd March, 2010 with specific intimation that under no circumstances the matter will be adjourned any further as there is specific direction from the Supreme Court for disposal of the appeal within three months from 05th January, 2010. The matter to be listed first on Board on 23rd March, 2010.
(JUSTICE R.M.S. KHANDEPARKAR) PRESIDENT (S.K. GAULE) MEMBER (TECHNICAL) Golay ??
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