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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Jharkhand - Subsection

Section 97(iii) in Bihar Education Code, 1961

(iii)to sanction the purchase of books for library and prize, furniture, and teaching appliances up to a limit of Rs. 50 for each article, for Government Girls' Middle schools and Teachers' Training school for women under her charge, subject to provision of allotment;