Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in Punjab Detenus (Conditions of Detention) Order, 1981

1. Short title and application.

(1)This Order may be called the Punjab Detenus (Conditions of Detention) Order, 1981.
(2)It shall apply to all persons detained by an order made under section 3 of the National Security Act, 1980.