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NCT Delhi - Section

Section 514B in The Delhi Municipal Corporation Act, 1957

514B. [] [Inserted by Delhi Act 12 of 2011, section 21 (w.e.f. 13-1-2012)] Overriding effect of the provisions of the Delhi Development Act 1957.

- Notwithstanding anything contained in this Act, in case of any repugnance between the provisions of this Act and the provisions of the Delhi Development Act 1957, the provisions of the Delhi Development Act, 1957 shall prevail over the provisions of this Act.