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[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(6)(xv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xv)Participate in the pre-release programme and help the child to establish contact which can provide emotional and social support to the child after the release;