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Union of India - Section

Section 76 in National Company Law Tribunal Rules, 2016

76. Inspection of minute-books of general meeting.

- Where any member has requested the company for inspection of minute-book of general meeting on payment of requisite fee and the company refused to give such inspection, he may apply to the Tribunal in Form No NCLT-9 for direction to the company for inspection of minute-book of general meeting.