Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(1)Logistics Functions includes design, operations & maintenance of but shall not be limited to the following:
(a)Engineering of new SCADA/EMS/WAMS/REMC upgrades
(b)Maintenance of SCADA/EMS/WAMS/REMC infrastructure
(c)Synchro- phasor technologies
(d)Real time software applications
(e)Off-line software applications
(f)Big Data Analytics tools
(g)Decision Support Systems
(h)IT, Networking and Communication systems including websites, Wi-Fi access systems, cyber security & other related systems
(i)Conference & meeting related facilities including audio-visual equipment such as video conference equipment etc.,
(j)Power supply system
(k)Fire fighting & alarm systems
(l)Ergonomic systems
(m)Public Address System