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Allahabad High Court

Purshottam Sharma vs State Of U.P. & Another on 18 January, 2010

Court No. - 50

Case :- CRIMINAL REVISION No. - 4581 of 2009

Petitioner :- Purshottam Sharma
Respondent :- State Of U.P. & Another
Petitioner Counsel :- Anoop Trivedi
Respondent Counsel :- Govt. Advocate

Hon'ble Mrs. Poonam Srivastav J.

 

Put up on 21.1.2010 along with criminal misc. writ petition no.3065 of 2007 and criminal misc. application no.6164 of 2007 under Section 482 Cr.P.C.

Order Date :- 18.1.2010 rkg