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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(2)(ii) in Karnataka Land Grant Rules, 1969

(ii)within the municipal limits of cities of Mysore, Davangere, Mangalore, Hubli-Dharwar, [Belgaum] [Inserted by GSR 357, dated 24-11-1978, w.e.f. 30-11-1978.], Kolar Gold Fields area and Bagalkote Town in any village situated within a radius of seven kilometres from the municipal limits of the said places; or