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Delhi High Court - Orders

Puneet Saluja vs State & Anr on 26 April, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~20
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 766/2020 & CRL.M.A. 3156/2020
                                 PUNEET SALUJA                                          ..... Petitioner
                                                     Through:     Mr. Ajit Kumar Sinha, Sr. Advocate
                                                                  with Mr. Pushkar Sood, Ms. Shikha
                                                                  Sood and Mr. Satya Prakash Singh,
                                                                  Advcoates.
                                                     versus

                                 STATE & ANR.                                         ..... Respondents
                                                     Through:     Mr. Satish Kumar, APP for the State.

                                 CORAM:
                                 HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                               ORDER

% 26.04.2023

1. List on 09.08.2023.

2. Interim order(s), if any, to continue.

3. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J APRIL 26, 2023/MR Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:29.04.2023 15:09:09