Delhi High Court - Orders
Puneet Saluja vs State & Anr on 26 April, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 766/2020 & CRL.M.A. 3156/2020
PUNEET SALUJA ..... Petitioner
Through: Mr. Ajit Kumar Sinha, Sr. Advocate
with Mr. Pushkar Sood, Ms. Shikha
Sood and Mr. Satya Prakash Singh,
Advcoates.
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 26.04.2023
1. List on 09.08.2023.
2. Interim order(s), if any, to continue.
3. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J APRIL 26, 2023/MR Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:29.04.2023 15:09:09