Section 2(3)(ii) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(ii)any supply or escape channel, conduit, sulice, groin or other inlet into or outlet from a canal as defined in sub-clause (i),

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