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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tripura - Subsection

Section 40(a) in Tripura Weights and Measures (Enforcement) Act, 1967

(a)refuses or neglects to produce for inspection under section 20, any weight or measure or weighing or measuring instrument or any document or record relating thereto in his possession or on his premises; or