Orissa High Court
Priest Prabhudhan Lawlin Toppo vs Rourkela Parish Council on 1 September, 2023
Author: R.K. Pattanaik
Bench: R.K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
R.S.A No.613 of 2003
Priest Prabhudhan Lawlin Toppo .... Appellants
(Dead)& Others
Mrs. S. Mohanty, Advocate
-Versus-
Rourkela Parish Council, Sundargarh & .... Respondents
Others
Mr. S.B. Jena, Advocate
CORAM:
MR. JUSTICE R.K. PATTANAIK
ORDER
01.09.2023 Order No.
16. 1. Considering the request of the learned counsel of respondent No.1, list the matter on 22nd September, 2023 for peremptory hearing and final disposal.
2. Learned counsels for the appellantsispresent so also respondent No.2.
3. Interim order passed by this Court earlier shall remain in force till the next date of listing.
(R.K.Pattanaik) Judge Rojina Signature Not Verified Digitally Signed Signed by: ROJINA SAHOO Designation: Junior Stenographer Reason: Authentication Location: OHC, CTC Date: 02-Sep-2023 15:08:50