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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(1) in THE INDIAN ANTARCTIC ACT, 2022

(1)There shall be constituted a fund to be called the Antarctic Fund and there shall be credited thereto,—
(a)all fees received for grant of permit and charges collected for Antarctic related activities under this Act;
(b)any grant or loans that may be made by the Central Government for the purposes of this Act; and
(c)any grant or loans that may be made by any institution for the purposes of this Act.