Section 55 in The Netaji Subhas Open University Act, 1997
55. Dissolution of Advisory Committee etc.
- On and from the date referred to in section 54, the provisions of sections 43,45, 46,47,48,52 and 53 shall stand repealed and, thereupon, the Advisory Committee, the panels of advisers, the Interim Board of Studies, and the Sub-Committees constituted by the Advisory Committee shall stand dissolved, and the members thereof or the advisers, as the case may be, shall be deemed to have vacated their respective offices.
