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State of Puducherry - Section

Section 7 in The Pondicherry (Alteration Of Name) Act, 2006

7. Amendment of section 2 of Act 20 of 1963.

- In the Government of Union Territories Act, 1963, in section 2, in sub-section (1), in clause (h), for the word "Pondicherry", the word "Puducherry" shall be substituted.