Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83A] [Entire Act] State of Uttar Pradesh - Subsection Section 83A(i) in The U.P. Fundamental Rules (i)that the disability, if due to disease, must be certified by a medical board to be directly due to the performance of the particular duty; and
