Gauhati High Court
The Chairman vs Sri T. Zakunga And 21 Ors on 3 January, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
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GAHC010199232019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 217/2019
1:THE CHAIRMAN, LAI AUTONOMOUS DISTRICT COUNCIL AND 6 ORS
OFFICE ADDRESS- COUNCIL VENG, P.O. AND DISTRICT- LAWNGTLAI,
MIZORAM.
2: THE DEPUTY CHAIRMAN
LAI AUTONOMOUS DISTRICT COUNCIL
OFFICE ADDRESS- COUNCIL VENG
P.O. AND DISTRICT- LAWNGTLAI
MIZORAM.
3: SHRI V. ZIRSANGA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
P.O. AND DISTRICT- LAWNGTLAI
MIZORAM.
4: SHRI V. L. HMUAKA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
P.O. AND DISTRICT- LAWNGTLAI
MIZORAM.
5: SHRI LALLAWMSANGA APETOW
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
P.O. AND DISTRICT- LAWNGTLAI
MIZORAM.
6: SHRI S. T. LALDAILOVA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
P.O. AND DISTRICT- LAWNGTLAI
MIZORAM.
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7: SHRI L. R. DINGLIANA CHINZAH
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
P.O. AND DISTRICT- LAWNGTLAI
MIZORAM
VERSUS
1:SRI T. ZAKUNGA AND 21 ORS.
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL, LAWNGTLAI,
MIZORAM,
PIN- 796891.
2:SHRI K. VANLALSANGA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
3:SHRI C. LALLUNGMUANA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
4:SHRI C. SANGCHHUNGA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
5:SHRI L. LAWMKIMA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
6:SHRI CHHUANAWMA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
7:SHRI K. C. MALSAWMDAWNGLIANA
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MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN-796891.
8:SHRI J. C. NGURLUAIA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
9:SHRI LALTLAWMLOVA CHINZAH
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
10:SHRI C. LALNEIHKHUMA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
11:SHRI SURESH CHAKMA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
12:SMT. N. SANGNAWNI
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
13:LAI AUTONOMOUS DISTRICT COUNCIL
REPRESENTED BY ITS EXECUTIVE SECRETARY
OFFICE ADDRESS- COUNCIL VENG
LAWNGTLAI
MIZORAM
PIN- 796891.
14:SHRI F. ROHNUNA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
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PIN- 796891.
15:SHRI C. LALHNUNA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
16:SHRI V. ZATHANGA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
17:SHRI C. LALSAWMZUALA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
18:SHRI MANGHMUNGA CHINZAH
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
19:SHRI T. LALENGMUANA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
20:SHRI ANDREW LALTLANZARA
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
PIN- 796891.
21:SHRI SANGHULIANA MUALCHIN
MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL
LAWNGTLAI
MIZORAM
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PIN- 796891.
22:SECRETARY TO THE GOVT OF MIZORAM
DISTRICT COUNCIL AND MINORITY AFFAIRS DEPARTMENT
AIZAWL
MIZORAM
PIN- 79600
Advocate for the Petitioner : MR S S DEY
Advocate for the Respondent : GA, MIZORAM
Linked Case : WP(C) 6070/2019 1:V. ZIRSANGA AND 4 ORS. S/O- LT KAPCHHUNGA R/O- CHANDMARI LAWNGTLAI MIZORAM AND PRESENTLY THE CHAIRMAN OF THE LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DIST- LAWNGTLAI MIZORAM 2: L.R.DINGLIANA CHINZAH S/O- C. THANGHLUNA R/O- LAWNGTLAI BAZAR LAWNGHTLAI MIZORAM AND PRESENTLY THE DY. CHAIRMAN OF THE LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DIST- LAWNGTLAI MIZORAM 3: LALLAWMSANGA APETOW S/O- LT HANI RAI R/O- TUISEN TIANG LAWNGTLAI MIZORAM AND PRESENTLY THE MEMBER OF THE LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DIST- LAWNGTLAI MIZORAM 4: S.T.LALDAILOVA S/O- THAWNGKAMA R/O- THALTLANG LAWNGTLAI Page No.# 6/9 MIZORAM AND PRESENTLY THE MEMBER OF THE LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DIST- LAWNGTLAI MIZORAM 5: V.L.HMUAKA S/O- LT DENGCHHINGA R/O- LAWNGTLA VENGPUI LAWNGTLAI MIZORAM AND PRESENTLY THE MEMBER OF THE LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DIST- LAWNGTLAI MIZORAM VERSUS 1:THE STATE OF MIZORAM AND ANR. REP. BY THE COMM. AND SECY. TO THE GOVT. OF MIZORAM DEPTT. OF DISTRICT COUNCIL AFFAIRS AIZAWL MIZORAM PIN- 796001 2:LAI AUTONOMOUS DISTRICT COUNCIL REP. BY ITS EXECUTIVE SECY. OFFICE ADDRESS- COUNCIL VENG P.O. AND DIST- LAWNGTLAI MIZORAM PIN- 796891 Advocate for the Petitioner : MR S S DEY Advocate for the Respondent : GA MIZORAM Linked Case : I.A.(Civil) 3641/2019 1:T ZAKUNGA MEMBER OF LAI AUTONOMOUS DIST. COUNCIL LAWNGTLAI MIZORAM 2: SHRI K. VANLALSANGA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
Page No.# 7/9 3: SHRI C. LALLUNGMUANA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
4: SHRI C. SANGCHHUNGA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
5: SHRI L. LAWMKIMA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
6: SHRI CHHUANAWMA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
7: SHRI K. C. MALSAWMDAWNGLIANA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN-796891.
8: SHRI J. C. NGURLUAIA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
9: SHRI LALTLAWMLOVA CHINZAH MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL Page No.# 8/9 LAWNGTLAI MIZORAM PIN- 796891.
10: SHRI C. LALNEIHKHUMA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
11: SHRI SURESH CHAKMA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
12: SMT. N. SANGNAWNI MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL LAWNGTLAI MIZORAM PIN- 796891.
VERSUS 1:THE CHAIRMAN AND 6 ORS LAI AUTONOMOUS DIST. COUNCIL OFFICE ADDRESS COUNCIL VENG LAWNGTLAI MIZORAM 2:THE DEPUTY CHAIRMAN LAI AUTONOMOUS DISTRICT COUNCIL OFFICE ADDRESS- COUNCIL VENG P.O. AND DISTRICT- LAWNGTLAI MIZORAM.
3:SHRI V. ZIRSANGA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DISTRICT- LAWNGTLAI MIZORAM.
4:SHRI V. L. HMUAKA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DISTRICT- LAWNGTLAI MIZORAM.
Page No.# 9/9 5:SHRI LALLAWMSANGA APETOW MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DISTRICT- LAWNGTLAI MIZORAM.
6:SHRI S. T. LALDAILOVA MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DISTRICT- LAWNGTLAI MIZORAM.
7:SHRI L. R. DINGLIANA CHINZAH MEMBER OF LAI AUTONOMOUS DISTRICT COUNCIL P.O. AND DISTRICT- LAWNGTLAI MIZORAM.
Advocate for the Petitioner : MR D SAIKIA Advocate for the Respondent : MR S S DEY BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 03.01.2020:
(Ajai Lamba, CJ)
1. Learned counsel for respondent No.2 seeks time to file affidavit-in-opposition.
2. Let the affidavit-in-opposition be filed on or before 27.01.2020 in the Registry, with advance copy to the learned counsel for the petitioners.
3. List on 03.02.2019.
JUDGE CHIEF JUSTICE Comparing Assistant