Section 3(20)(b) in The General Clauses Act, 1977 (1920 A. D.)

[Cites 0, Cited by 0] [Section 3(20)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(20)(b) in The General Clauses Act, 1977 (1920 A. D.)

(b)as respects any period after the commencement of the Dominion of India and before the commencement of the Constitution of India, all the territories for the time being included in that Dominion ; and

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State of Jammu-Kashmir - Subsection

Section 3(20)(b) in The General Clauses Act, 1977 (1920 A. D.)