Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(7) in Bihar Anti Terrorist Squad Rules, 2014

(7)The personnel of Squad will maintain absolute confidentiality about their campus and establishment.