Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 1 in The Chit Fund (Manipur) Rules, 1994 1. Short title. - (i) These rules may be called the Chit Fund (Manipur) Rules, 1994.(ii)They shall come into force from the 1st Day of November, 1994.
