Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Punjab - Subsection Section 9A(3) in The Punjabi University Act, 1961 (3)Chancellor shall determine the amount of remuneration and other conditions of service of the Vice-Chancellor :Provided that such terms and conditions shall not be altered to the disadvantage of the Vice-Chancellor during his term of office.
