Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(3) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (3)The power to register the vendors in Form-2 would be vested with the Town Vending Committee or any officer authorized by it in this behalf.
