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[Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(8)(ii) in Maharashtra Public Universities Act, 2016

(ii)where the vacancy occurs in the office of the Vice-Chancellor because of death, resignation or otherwise, and it cannot be conveniently and expeditiously filled in, in accordance with the provisions of sub-sections (3) and (4);