Calcutta High Court
Commissioner Of Income Tax W.B.Ii vs Suman Tea & Plywood Industries Pvt. Ltd on 20 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITR 201 OF 1991
COMMISSIONER OF INCOME TAX W.B.II, CALCUTTA
Versus
SUMAN TEA & PLYWOOD INDUSTRIES PVT. LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 20th March, 2014.
The Court :- Nobody appears. Records are also incomplete. It appears that the reference has already been decided on 4.7.1997.
Let necessary entries be made in the ledger as well as in the Computer Section of this Court.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.