Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Calcutta High Court

Commissioner Of Income Tax W.B.Ii vs Suman Tea & Plywood Industries Pvt. Ltd on 20 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                      ORDER SHEET

                            IN THE HIGH COURT AT CALCUTTA
                          SPECIAL JURISDICTION (INCOME TAX)
                                    ORIGINAL SIDE


                                    ITR 201 OF 1991
                      COMMISSIONER OF INCOME TAX W.B.II, CALCUTTA

                                        Versus

                       SUMAN TEA & PLYWOOD INDUSTRIES PVT. LTD.


      BEFORE:

      The Hon'ble CHIEF JUSTICE ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 20th March, 2014.

The Court :- Nobody appears. Records are also incomplete. It appears that the reference has already been decided on 4.7.1997.

Let necessary entries be made in the ledger as well as in the Computer Section of this Court.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.