Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Section 2] [Entire Act] Union of India - Subsection Section 2(5) in The Interest-Tax Act, 1974 (5)"chargeable interest" means the total amount of interest referred to in section 5, computed in the manner laid down in section 6;
